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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(i) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(i)"Act" means the Rights of Persons with Disabilities Act, 2016 (central Act 49 of 2016);