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State of Tamilnadu - Section

Section 9 in Tamil Nadu Delimitation Commission Act, 2017

9. Proceedings of Commission not to be invalidated by infirmities.

- The Commission shall have power to act notwithstanding the temporary absence of a member or the existence of a vacancy in the Commission and no act or proceeding of the Commission shall be invalid or called in question on the ground merely of such temporary absence or of the existence of such vacancy.