Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 20A in Rules Under Section 12 of the Northern India Ferries Act, 1878 20A. If the purchase money does not exceed Rs.200 the whole amount shall be payable within three days from the date of sale.
