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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(b) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(b)in sub- section (2), for the words" Presiding Officer" at both the places where they occur, the words" Presiding Officer or any other Member" shall be substituted;