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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(c) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(c)award of the degrees, diplomas, certificates and other academic distinctions, the minimum qualifications for the same and the means to be adopted relating to the granting and obtaining of the same;