Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jharkhand - Subsection Section 1(3) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007 (3)It shall come into force on such date as State Government may, by notification, in the official Gazette, appoint in this behalf.
