Supreme Court - Daily Orders
Darshan Singh And Ors vs The State Of Punjab And Ors on 12 September, 2017
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.3,3.1-3.3 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14718/2010
(Arising out of impugned final judgment and order dated
26-10-2009 in CWP No. 19895/2003 passed by the High Court Of
Punjab & Haryana At Chandigarh)
DARSHAN SINGH AND ORS. Petitioner(s)
VERSUS
THE STATE OF PUNJAB AND ORS Respondent(s)
(With appln.(s) for c/delay in filing substitution appln.,
permission to file SLP and substitution and with prayer for
interim relief)
WITH
SLP(C) No. 9644/2011 (IV-B)
(For Final Disposal)
SLP(C) No. 24367-24373/2010 (IV-B)
(For Final Disposal)
SLP(C) No. 22770/2010 (IV-B)
(For Final Disposal)
Date : 12-09-2017 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Sarvesh Bisaria, Adv.
Mr. Asish Azad, Adv.
Mr. Prakash Chandra Sharma, Adv.
Mr. S. Usha Reddy, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. Samar Vijay Singh, AOR
Signature Not Verified
Mr. Yash Pal Dhingra, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2017.09.12
For Petitioner(s)/ Mr. G.S. Bal, Sr. Adv.
17:16:16 IST
Reason:
Respondent(s) Mr. Satyapal Khushal Chand Pasi, AOR
Mr. J.R. Pasi, Adv.
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For Respondent(s) Mr. Jagjit Singh Chhabra, AOR
Ms. Uttara Babbar, AOR
Ms. Akanksha Choudhary, Adv.
Mr. Kuldip Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 24.10.2017.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer