Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(1)(d) in Andhra Pradesh Infrastructure Development Corporation Act, 1998 (d)all moneys received by the Corporation by way of charges, from all projects works and schemes, rents and profits or from any other sources.