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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

(2)The Returning Officer shall at the time of scrutiny endorse "Rejected" on any voting paper which may be rejected on the ground that it does not comply with the instructions on the voting paper.