Section 6 in The M.P. Housing Board Regulations, 1977
6. Forms of security.
- The security required under Regulation 5 shall be furnished in one of the following forms, namely :-(a)Cash;(b)Post Office Saving Bank Account;(c)Recurring Deposit Account in any of the Banks specified in column (2) of the First Schedule to the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (No. 5 of 1970);
