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Delhi High Court - Orders

Ctvn Calcutta Television Network ... vs Cable News Network Inc on 26 August, 2025

                          $~13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         FAO(OS) (COMM) 135/2023 & CM APPL. 34305/2023, CM APPL.
                                    34308/2023, CM APPL. 38815/2023
                                    CTVN CALCUTTA TELEVISION NETWORK
                                    PRIVATE LIMITED                                .....Appellant
                                                  Through: Ms. Prachi Mishra, Mr. Chaintanya,
                                                           Mr. Kartik Pant, Mr. Srijan Sonkar &
                                                           Ms. Archita Yadav, Advs.

                                                                  versus

                                    CABLE NEWS NETWORK INC.               .....Respondent
                                                 Through: Mr. Dhruv Anand & Ms. Nimrat
                                                          Singh, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 26.08.2025 The Division Bench did not assemble as Hon'ble Mr. Justice Nitin Wasudeo Sambre is not available today.

List on 15th October, 2025.

BY ORDER COURT MASTER AUGUST 26, 2025/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 22:14:04