Delhi High Court - Orders
Ctvn Calcutta Television Network ... vs Cable News Network Inc on 26 August, 2025
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 135/2023 & CM APPL. 34305/2023, CM APPL.
34308/2023, CM APPL. 38815/2023
CTVN CALCUTTA TELEVISION NETWORK
PRIVATE LIMITED .....Appellant
Through: Ms. Prachi Mishra, Mr. Chaintanya,
Mr. Kartik Pant, Mr. Srijan Sonkar &
Ms. Archita Yadav, Advs.
versus
CABLE NEWS NETWORK INC. .....Respondent
Through: Mr. Dhruv Anand & Ms. Nimrat
Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 26.08.2025 The Division Bench did not assemble as Hon'ble Mr. Justice Nitin Wasudeo Sambre is not available today.
List on 15th October, 2025.
BY ORDER COURT MASTER AUGUST 26, 2025/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 22:14:04