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Supreme Court - Daily Orders

Union Of India vs Shyam Kumar Choudhary on 24 November, 2020

Bench: Rohinton Fali Nariman, V. Ramasubramanian

                                           IN THE SUPREME COURT OF INDIA

                                               INHERENT JURISDICTION


                                     REVIEW PETITION (CIVIL)
                                                      DIARY NO. 21889 OF 2020
                                                       IN
                               SPECIAL LEAVE PETITION (CIVIL) NO. 23568 OF 2019


                      UNION OF INDIA & ORS.                                      Petitioner(s)

                                                          VERSUS

                      SHYAM KUMAR CHOUDHARY & ORS.                               Respondent(s)


                                                     O R D E R

Application for hearing of the review petition in open Court is rejected.

There is an inordinate delay of 347 days in filing the review petition for which no satisfactory explanation is given.

Even otherwise, having gone through the review petition and the connected papers, we find no merit in the review petition.

The review petition is dismissed on the ground of delay as well as on merits.

……………………………………………………………., J. [ ROHINTON FALI NARIMAN ] Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2020.12.02 19:14:54 IST Reason: ……………………………………………………………., J.

[ V. RAMASUBRAMANIAN ] New Delhi;

November 24, 2020.

ITEM NO.1004                                              SECTION XIV

                S U P R E M E C O U R T O F          I N D I A
                        RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) Diary No. 21889/2020 (Arising out of impugned final judgment and order dated 27-09-2019 in SLP(C) No. 23568/2019 passed by the Supreme Court of India) UNION OF INDIA & ORS. Petitioner(s) VERSUS SHYAM KUMAR CHOUDHARY & ORS. Respondent(s) (With IA No. 102710/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 102709/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION and IA No. 115002/2020 - EARLY HEARING APPLICATION) Date : 24-11-2020 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing of the review petition in open Court is rejected.
The review petition is dismissed on the ground of delay as well as on merits.
Pending application stands disposed of.




          (NIDHI AHUJA)                        (NISHA TRIPATHI)
            AR-cum-PS                          BRANCH OFFICER

[Signed order is placed on the file.]