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State of Haryana - Section

Section 164 in The Haryana Municipal Act, 1973

164. Scavenging, etc.

(1)No person shall carry night-soil in any receptacle on his head.
(2)No person who is not more than eighteen years of age shall be engaged by any person to take up house-scavenging or sweeping.
(3)Whoever contravenes the provisions of this section, shall be punishable with a fine which shall not be less than twenty-five rupees and more than two hundred rupees.