Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Jharkhand - Subsection Section 105(4) in Jharkhand Municipal Act, 2011 (4)The municipality shall prepare a separate budget known as P-budget along with the municipal budget, every year, which shall furnish the details of income and expenditure under fund created under sub-section (2).
