Madhya Pradesh High Court
Nagar Palika Parishad Nowgong Distt. ... vs Ateek Ahmed on 21 April, 2017
WP-7 27 4-2016 (NA GAR PALIKA PARISHAD N0 WGONG DIS TT. CHHA TARPUR Vs A TEEK AHMED) 2 1 -04-20 1 7 Shri Manish Awasthi, learned counsel for petitioner. Let this matter be posted in the week commencing 8.5.2017
to enable the petitioner to comply the order-dated 6.3.2017.
(SANJAY YADAV) JUDGE vinod