Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(c) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(c)The service rules and the regulations referred to in (a) and (b) above require for their adoption, a majority of not less than 2/3rd of the Directors present and no modification or amendments there to shall be valid unless carried by the same majority: