Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106A(2)] [Section 106A] [Entire Act] Union of India - Subsection Section 106A(2)(c) in The Insurance Act, 1938 (c)an order under section 36 sanctioning any arrangement for the transfer or amalgamation of life insurance business or any order consequential thereon;