Delhi High Court - Orders
Facebook, Inc vs Swami Ramdev & Ors on 12 January, 2026
$~33, 34 & 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 212/2019 & CM APPL. 47224/2019
FACEBOOK, INC. .....Appellant
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Arvind Datar, Mr. Puneet Bali, Mr.
Varun Pathak, Ms. Amee Rana, Mr.
Thejesh R., Ms. Komal Pathak, Ms.
Prasidhi Agarwal, Mr. Aditya Soni,
Mr. Rajat Gautam and Ms. Tanvi
Raina, Advs.
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr. Darpan Wadhwa, Sr. Adv. with
Mr. Rahul Sahay, Mr. Simranjeet
Singh, Mr. Abhijeet Kr. Pandey, Mr.
Pratham Arora and Ms. Apurbaa
Dutta, Advs. for R-1 & R-2.
34
+ FAO(OS) 222/2019, CM APPL. 49085/2019 & CM APPL.
22401/2022
GOOGLE LLC .....Appellant
Through: Ms. Mamta Rani Jha with Ms.
Shruttima Ehersa, Ms. Aishwarya
Debadarshini & Ms. Jahanvi Agarwal,
Advs.
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr. Darpan Wadhwa, Sr. Adv. with
Mr. Rahul Sahay, Mr. Simranjeet
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/01/2026 at 20:32:52
Singh, Mr. Abhijeet Kr. Pandey, Mr.
Pratham Arora and Ms. Apurbaa
Dutta, Advs. for R-1 & R-2.
35
+ FAO(OS) 223/2019 & CM APPL. 49250/2019
TWITTER INTERNATIONAL COMPANY
.....Appellant
Through:
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr. Darpan Wadhwa, Sr. Adv. with
Mr. Rahul Sahay, Mr. Simranjeet
Singh, Mr. Abhijeet Kr. Pandey, Mr.
Pratham Arora and Ms. Apurbaa
Dutta, Advs. for R-1 & R-2.
CORAM:
HON'BLE MR. JUSTICE VIVEK CHAUDHARY
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 12.01.2026 List in due course in the Regular List.
VIVEK CHAUDHARY, J RENU BHATNAGAR, J JANUARY 12, 2026 yk/kp/tr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/01/2026 at 20:32:52