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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in National Academy of Legal Studies and Research University Act, 1998

(1)The Executive Council shall be the Chief Executive Authority of the University; and as such shall have all powers necessary to administer the university subject to the provisions of this Act and the Statutes made thereunder; and may make Regulations for that purpose and also with respect to matters provided hereunder.