Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Arunachal Pradesh - Subsection Section 73(2) in Arunachal Pradesh Municipal Election Rules, 2011 (2)Where the application of withdrawal is granted by the Election Tribunal, a copy of the order shall be sent to the Director, Urban Local Bodies, Arunachal Pradesh.
