Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(u) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (u)"Medical Council of India" means the Council constituted under Section 3 of the Indian Medical Council Act. 1956 (No. 102 of 1956);
