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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3)(iv) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

(iv)One nominee of the Deputy Commissioner of newly created district if the institution fells within the jurisdiction of newly created district - Member;