Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

United India Ins. Co. Ltd. vs Taro Devi And Ors. on 16 November, 2017

Author: Alok Aradhe

Bench: Alok Aradhe

                     HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU

CIMA No.124/2015, MP Nos.1/2016 & 203/2015

                                                      Date of order: 16.11.2017
        United India Insurance Co. Ltd.          V.       Taro Devi & Ors.
Coram:
              Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/appellant(s) :   Mr. D. S. Chauhan, Advocate.
For respondent (s)          :   Mr. Narinder K. Attri, Advocate.

List in the next week.

(Alok Aradhe) Judge Jammu 16.11.2017 Surinder Page 1 of 1