Jammu & Kashmir High Court
United India Ins. Co. Ltd. vs Taro Devi And Ors. on 16 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CIMA No.124/2015, MP Nos.1/2016 & 203/2015
Date of order: 16.11.2017
United India Insurance Co. Ltd. V. Taro Devi & Ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/appellant(s) : Mr. D. S. Chauhan, Advocate.
For respondent (s) : Mr. Narinder K. Attri, Advocate.
List in the next week.
(Alok Aradhe) Judge Jammu 16.11.2017 Surinder Page 1 of 1