Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(3)(d) in Rajasthan Factories Rules, 1951

(d)Repairs in connection with a change of active power from steam to electricity or vice versa, when such work cannot possibly be done without stoppage of the normal manufacturing process.