Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Goa - Subsection Section 6(2)(ii) in Goa Value Added Tax Rules, 2005 (ii)brings any goods in the State of Goa or to whom any goods are dispatched from any place outside the State;