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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(1)(b) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(b)the holder of the license or registration or any of his servants or any one acting on his behalf with his express or implied permission, commits breach of any of the terms or conditions of license/registration; or