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Punjab-Haryana High Court

Rakesh Kumar And Others vs Mahender Singh And Others on 11 November, 2008

Author: Jora Singh

Bench: Jora Singh

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
               CHANDIGARH.


                               F.A.O.No. 355 of 2008.
                               Date of Decision : 11.11.2008

Rakesh Kumar and others
                                         Petitioners.

                     VERSUS

Mahender Singh and others.
                                         Respondents.



CORAM:- HON'BLE MR. JUSTICE JORA SINGH.
               ---

Present:- Mr.Paramjit Singh Jammu, Advocate, for
          the appellants.
          Mr. Ashok Arora, Advocate, for
          respondent Nos. 1 and 2.
          Mr.Neeraj Khanna, Advocate, for
          respondent No.3.

                     ---

         1.Whether Reporters of Local Newspapers may be
           allowed to see the judgment?
         2. To be referred to the Reporters or not ?
         3. Whether the judgment should be reported in the
           digest?


JORA SINGH,J.

For orders see in C.W.P.No. 353 of 2008.





11.11.2008                          ( JORA SINGH)
Anoop                                    JUDGE