Punjab-Haryana High Court
Rakesh Kumar And Others vs Mahender Singh And Others on 11 November, 2008
Author: Jora Singh
Bench: Jora Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
F.A.O.No. 355 of 2008.
Date of Decision : 11.11.2008
Rakesh Kumar and others
Petitioners.
VERSUS
Mahender Singh and others.
Respondents.
CORAM:- HON'BLE MR. JUSTICE JORA SINGH.
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Present:- Mr.Paramjit Singh Jammu, Advocate, for
the appellants.
Mr. Ashok Arora, Advocate, for
respondent Nos. 1 and 2.
Mr.Neeraj Khanna, Advocate, for
respondent No.3.
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1.Whether Reporters of Local Newspapers may be
allowed to see the judgment?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the
digest?
JORA SINGH,J.
For orders see in C.W.P.No. 353 of 2008.
11.11.2008 ( JORA SINGH) Anoop JUDGE