Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 9 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

9. Mode of examination.

- (i) The Board shall after receiving the application from the candidates, scrutinize the application in accordance with these rules and call the eligible candidate for preliminary examination.
(ii)The Board shall hold the mains examination for those candidates who have obtained the minimum qualifying marks in the preliminary examination as may be determined by the Board.
(iii)The number of candidates called for mains examination shall ordinarily be six times the number of vacancies requisitioned.
(iv)The Board shall declare the list of successful candidates in preliminary examination.