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State of West Bengal - Section

Section 7A in The West Bengal Factories Rules, 1958

7A. [ Blow pipes. [Inserted by the West Bengal Factories (Amendment) Rules, 1991]

Every glass blower shall be provided with a separate blow pipe bearing the distinguishing mark of the person to whom it is issued and suitable facilities shall be kept readily available to every glass blower for sterilizing his blow pipe.] [Omitted by ibid]