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State of Punjab - Section

Section 30 in The Punjab Co-operative Societies Rules, 1963

30. Manner of certifying copies of entries in books. [Sections 36 (1) and 85 (2) (xv)]

- For the purpose section 36 a copy of an entry in the books of a Co-operative Society shall be certified by a certificate written at the book containing the entry is still in the custody of the Co-operative Society.[Provided that the certificate shall be signed and dated by the Manager or Secretary of the Co-operative society or by an officer authorised by the Co-operative Society to do so.] [Proviso substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 6)]