Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178] [Entire Act]

NCT Delhi - Subsection

Section 178(a) in The New Delhi Municipal Council Act, 1994

(a)that such drain be closed, discontinued or destroyed and that any work necessary for that purpose be done; or