Bombay High Court
Vithal (Vithoba) Dhondu Kale Since ... vs Pundlik Dhondu Kale Since Deceased Thr. ... on 19 December, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION C.P. (ST) NO. 25415 OF 2019 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 19/12/2019 None present Three weeks time is granted to remove office objections (excluding Christmas Vacation).
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