Section 10(29A)(g) in The Income Tax Act, 1961

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Union of India - Subsection

Section 10(29A)(g) in The Income Tax Act, 1961

(g)the Spices Board constituted under sub-section (1) of section 3 of the Spices Board Act, 1986 (10 of 1986) in any previous year relevant to any assessment year commencing on or after the 1st day of April, 1986 or the previous year in which such Board was constituted, whichever is later;

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Union of India - Subsection

Section 10(29A)(g) in The Income Tax Act, 1961