Punjab-Haryana High Court
Pernod Ricard India (P) Ltd vs Ruvi Gagan Wines And Ors on 21 December, 2021
Author: Harnaresh Singh Gill
Bench: Harnaresh Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
221
CRM-M-44389-2018 (O&M)
Date of decision: 21.12.2021
PERNOD RICARD INDIA (P) LTD
...Petitioner
Versus
RUVI GAGAN WINE AND OTHERS
...Respondents
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present: Mr. Mohit Garg, Advocate for
Mr. Suveer Sheokand, Advocate
for the petitioner.
*****
HARNARESH SINGH GILL, J. (ORAL)
At the outset, learned counsel appearing for the petitioner prays for withdrawal of the present petition.
Dismissed as withdrawn.
21.12.2021 (HARNARESH SINGH GILL)
Aman Jain JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
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