Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Pernod Ricard India (P) Ltd vs Ruvi Gagan Wines And Ors on 21 December, 2021

Author: Harnaresh Singh Gill

Bench: Harnaresh Singh Gill

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH
221
                                            CRM-M-44389-2018 (O&M)
                                            Date of decision: 21.12.2021
PERNOD RICARD INDIA (P) LTD
                                                                  ...Petitioner
                                   Versus
RUVI GAGAN WINE AND OTHERS
                                                               ...Respondents

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:     Mr. Mohit Garg, Advocate for
             Mr. Suveer Sheokand, Advocate
             for the petitioner.

                   *****

HARNARESH SINGH GILL, J. (ORAL)

At the outset, learned counsel appearing for the petitioner prays for withdrawal of the present petition.

Dismissed as withdrawn.




21.12.2021                                  (HARNARESH SINGH GILL)
Aman Jain                                           JUDGE
             Whether reasoned/speaking?          Yes/No
             Whether reportable?                 Yes/No




                                   1 of 1
                ::: Downloaded on - 22-12-2021 00:54:13 :::