Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231] [Entire Act] State of Tamilnadu - Subsection Section 231(a) in Tamil Nadu District Municipalities Act, 1920 (a)bathe in or in any manner defile the water in any place set apart by the council or by the owner thereof for drinking purposes; or
