Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 9 April, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~20 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. C.M. Lall, Senior Advocate with
Mr. Ankur Sangal, Mr. Ankit Arvind,
Mr. Shashwat Rakshit and Ms. Nidhi
Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Rajiv Nayar and Mr. Dayan
Krishnan, Senior Advocates with Mr.
Angad Baxi, Ms. Aparna Singh, Mr.
Aadhar Nautiyal and Ms. Shivangi
Kohli, Advocates.
(21)
+ CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
25083/2025
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. C.M. Lall, Senior Advocate with
Mr. Ankur Sangal, Mr. Ankit Arvind,
Mr. Shashwat Rakshit and Ms. Nidhi
Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Rajiv Nayar and Mr. Dayan
Krishnan, Senior Advocates with Mr.
Angad Baxi, Ms. Aparna Singh, Mr.
Aadhar Nautiyal and Ms. Shivangi
Kohli, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/04/2026 at 21:36:01
ORDER
% 09.04.2026
List on 29.07.2026.
TUSHAR RAO GEDELA, J
APRIL 9, 2026/anj
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2026 at 21:36:01