Section 9(7)(k) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

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State of Uttar Pradesh - Subsection

Section 9(7)(k) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(k)to meet at such time and in such places as it deems necessary, provided however, that it shall hold one regular meeting at least every two months, and provided further that at least one half of its regular meetings be held at the University; and

(i)to regulate and determine all metiers concerning the University in accordance with this Act and the Statutes and to exercise such powers and to discharge such duties as may be conferred or imposed in it by this Act and the Statutes.

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State of Uttar Pradesh - Subsection

Section 9(7)(k) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958