Section 13(2) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
(2)[ [***] [Omitted by section 3(6) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act; 1971 (Tamil Nadu Act 41 of 1971), which was deemed to come into force on the 1st March 1972.]
