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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(5) in The Dentists Act, 1948

(5)Whenever it appears to the State Government that the State Council is not complying with any of the provisions of this Act, the State Government may likewise appoint a similar Commission of Enquiry in respect of the State Council to make enquiry in like manner and pass such order or take such action as specified in sub-sections (3) and (4).