Delhi High Court - Orders
Vinod Nagar vs Narcotics Control Bureau on 18 October, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3149/2022
VINOD NAGAR ..... Petitioner
Through: Mr. Rudra Pratap and Mr. Rahul
Sharma, Advocates.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr. Subhash Bansal, Senior Standing
Counsel for NCB with Mr. Shashwat
Bansal, Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.10.2023 [The proceeding has been conducted through Hybrid mode]
1. Owing to Full Court Reference today on account of elevation of Hon'ble Mr. Justice Siddharth Mridul, the matter could not be taken up.
2. List on 30.11.2023 in the first five matters.
TUSHAR RAO GEDELA, J OCTOBER 18, 2023/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 00:02:07