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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(4)(f) in West Bengal Town and Country (Planning and Development) Act, 1979

(f)indicate areas or zones for catchment, soil conservation, plantation, unsafe for any construction, subsidence for any reason including operation of mines, earthquake prone area and control of natural disaster.