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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(39) in The Rajasthan Laws (Extension) Act, 1957

(39)The Rajasthan Colonisation Act, 1954 (Rajasthan Act, 27 of 1954)Section 1. - For Sub-section (2), substitute the following :-"(2) It extends to the whole of the State of Rajasthan."Section 30. - Omit the whole.