Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 64 in Telangana Irrigation Act, 1357 F. 64. Manner of serving notice. - Service of any notice under this Act shall be made in accordance with the provisions of the Code of Civil Procedure, 1908 (Central Act 5 of 1908).
