Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Himachal Pradesh - Subsection Section 21(3) in Himachal Pradesh Motor Vehicles Taxation Act, 1972 (3)[ ***] [Omitted vide H.P. M.V.T.(Amendment) Act, 1999.].
