Section 20 in The Payment Of Gratuity (Central) Rules, 1972
20. Display of abstract of the Act and Rules .-The employer shall display an abstract of the Act and the Rules made thereunder [as given in Form `U'] in English and in the language understood by the majority of the employees at a conspicuous place at or near the main entrance of the establishment.
FORM 'A'[See sub-rule (1) of rule 3]Notice Of Opening
