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State of Rajasthan - Section

Section 50 in Rajasthan State Dental Council Rules, 2008

50. Placing of report of the observations and discussions of a meetings.

- A re¬port shall be kept of the observations and of the discussions at the meetings of the Council in as accurate a manner as possible for the use of the members of the Council. The detailed proceedings of the meeting which shall be treated as 'Confidential' shall be kept in the office and shall be open to members for inspection. A copy of the proceedings in whole or in part shall be supplied to any member who may apply for it. Such copy shall be marked 'Confidential' and be supplied on the payment of a sum not exceeding the cost of copying fixed by the President. No copy of proceedings held in closed chamber shall be supplied but such proceedings may be inspected by the members.