Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(ii) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001 (ii)The Authority, on reference from any affected party, and for good and sufficient reasons, may review and modify this regulation.
