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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(6) in University of Heatlh Sciences, Karnal Act, 2016

(6)The amount of remuneration and other conditions of service of the Vice-Chancellor shall be such, as may be prescribed:Provided that such terms and conditions shall not be varied to the disadvantage of the Vice-Chancellor during his term of office.