Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 39] [Entire Act] State of Andhra Pradesh - Subsection Section 39(1) in Andhra Pradesh General Sales Tax Act, 1957 (1)The State Government may by notification, make rules to carry out the purposes of this Act.
