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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(vi) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vi)to make proposals for the establishment of departments, institutes of research and specialized studies, libraries, laboratories and museums concerned with the Faculty;